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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Meghalaya - Subsection

Section 67(2) in The Meghalaya Police Act, 2010

(2)This Training Policy shall ensure that police personnel are adequately trained to efficiently perform their job. Successful participation in appropriate training programmes shall be linked, as far as possible, to the promotion of police personnel of different ranks, and to their postings to different assignments, in a structured manner, as notified by the State Government from time to time.