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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Andhra Pradesh - Subsection

Section 62(1)(b) in Andhra Pradesh Forest Act, 1967

(b)The Government may, by notification invest any forest officer, not below the rank of [a Forest Range Officer] with all or any of the following powers, namely: