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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3) in Andhra Pradesh Disaster Management Rules, 2007

(3)The Chairperson of the State Executive Committee shall preside over the meetings of the State Executive Committee:-Provided that in case the Chairperson of the State Executive Committee is unable' to preside over any meeting of the State Executive Committee, he shall nominate one of members of the State Executive Committee to preside over the meeting.