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[Cites 0, Cited by 0] [Section 135(3)] [Section 135] [Entire Act]

State of Assam - Subsection

Section 135(3)(i) in Goalpara Tenancy Act, 1929

(i)all the co-sharer tenants in the tenancy who are actually residing in the village or villages in which the lands of the tenancy are wholly or partly situated at the time of the institution of the suit,