Supreme Court - Daily Orders
The Management Of Main Dam Division, ... vs Seshadev Kumbhar on 15 February, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.23 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No.2580/2016)
(Arising out of impugned final judgment and order dated 16/04/2015
in WPC No. 13399/2012 passed by the High Court Of Orissa At
Cuttack)
THE MANAGEMENT OF MAIN DAM DIVISION, SAMBALPUR Petitioner(s)
VERSUS
SESHADEV KUMBHAR Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 15/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Purushottam Sharma Tripathi,Adv.
Mr. Mukesh Kumar,Adv.
For Mr. Sanjeeb Panigrahi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 29th February, 2016.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2016.02.17 16:17:41 IST Reason: