Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(1)(b) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(b)where permission relates to a change of use of land, no such order shall be passed at any time after the change has taken place.