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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Uttar Pradesh - Subsection

Section 80(1) in U.P. Fundamental Rule 56 (Amendment and Validation) Act, 1975

(1)in cases of confinement, up to the end of three months from the date of the commencement of the leave or to the end of six weeks from the date of confinement whichever is earlier;