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State of Chattisgarh - Section

Section 126 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

126. Piling, shoring and bracing.

- The employer shall ensure at a construction site of a building or other construction work that: -
(a)plank used for sheet piling in excavation or tunnelling work is of sound material with adequate strength;
(b)shores and braces used in excavation or tunnelling work are of adequate dimensions and are so placed as to be effective for their intended purposes;
(c)earth supported shores or braces used in excavation or tunnelling work bear against a footing of sufficient area and stability to prevent the shifting of such shores or braces.