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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(1)(a) in Himachal Pradesh Waqf Rules, 2016

(a)call for any record, register or other document in the possession of or under the control of any waqf, registered with the Board or administered by the Board;