Delhi High Court - Orders
Dtc Retired Employees Asso. (Regd.) vs Delhi Transport Corporation on 9 August, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~11(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2494/2020
DTC RETIRED EMPLOYEES ASSO. (REGD.) ..... Petitioner
Through: None.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, Standing
Counsel for GNCTD.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 09.08.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. It is already 05:00 PM. No time left.
2. List the matter on 21.09.2021.
3. To be noted, the matter is still at notice stage.
RAJIV SHAKDHER, J TALWANT SINGH, J AUGUST 9, 2021/mr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:HARIOM Signing Date:11.08.2021 23:16:55