Section 17(1) in Nizams Institute of Medical Sciences Act, 1989
(1)There shall be a Director of the Institute who shall be appointed by the President for a term of three years who shall be eligible for re-appointment for two more terms from out of the panel of names recommended by a Committee consisting of,-(a)the Vice-President of the Institute;(b)a nominee of the Governing Council of the Institute;(c)a nominee of the Academic Council of the Institute.
