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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The Doctor shall (a) provide such emergency treatment as mentioned under rule 25; and (b) participate in public health related activities under rule 26; and (c) comply with any other terms and conditions as may be notified.