Section 108(3) in The Coimbatore City Municipal Corporation Act, 1981
(3)Notwithstanding anything contained in section 106, but subject to such rules as may be made by the Government under sub-section (1), the Commissioner may censure, fine, withhold promotion from, reduce, suspend, remove or dismiss any Class III or IV officer or other employee of the corporation except Class I and II officers for nay breach of departmental rules or discipline or for carelessness, unfitness, neglect of duty or other misconduct.