Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(1) in Sikkim Sales Tax Act, 1983

(1)On and from the commencement of this Act, all laws relating to Sales Tax in force in the State, shall stand repealed.