Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(2)(d) in Karnataka Transparency in Public Procurements Rules, 2000 (d)Whether the tender is substantially responsive to the technical specifications set out in the bidding documents including the testing of samples where required.