Allahabad High Court
Devendra Nath Tewari vs State Of U.P. & Others on 19 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE BENCH No. - 6238 of 1987 Petitioner :- Devendra Nath Tewari Respondent :- State Of U.P. & Others Petitioner Counsel :- J.Upadhya Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
List is being revised.
Neither learned counsel for the petitioner is present nor there is any request for pass over or adjournment of the case. Since the writ petition is of the year 1987, it is dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 19.1.2010 Ajit/-