Andhra Pradesh High Court - Amravati
CMA/1860/2001 on 20 January, 2026
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE : C.M.A.No.1860 of 2001 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 20.01.2026 RNT,J & MRK,J At request of Sri Y.Srinivasa Murthy, learned Senior Counsel for the appellant, appearing through virtual mode, list the matter after three (03) weeks, finally.
2. No further adjournment shall be requested, as the matter pertains to the year 2001 and is listed under caption 'old matters'.
__________ RNT, J __________ MRK, J JLV/RPD 2