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[Cites 0, Cited by 0] [Section 137(2)] [Section 137] [Entire Act]

State of Haryana - Subsection

Section 137(2)(f) in Haryana Panchayati Raj Act, 1994

(f)advise Government on the allocation of work among Gram Panchayats and Panchayat Samitis and co-ordinate their work;