Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(2) in Rajasthan Ayurved Nursing Council Act, 2012 (2)An application for recognition of an Ayurved Nursing Institution shall be made to the Registrar in such form and shall be accompanied with such fee, as may be prescribed.
