Allahabad High Court
Surender Singh vs State Of U.P. on 17 September, 2014
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21630 of 2014 Applicant :- Surender Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Raj Nath Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
As prayed by learned counsel for the applicant, list after three weeks.
Order Date :- 17.9.2014 Ajay