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Allahabad High Court

Surender Singh vs State Of U.P. on 17 September, 2014

Author: Ramesh Sinha

Bench: Ramesh Sinha





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21630 of 2014
 

 
Applicant :- Surender Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raj Nath Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.
 

As prayed by learned counsel for the applicant, list after three weeks.

Order Date :- 17.9.2014 Ajay