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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2) in Poona University Act, 1974

(2)[ Appointment of a person as the Finance Officer by nomination shall be made by the Executive Council an the recommendation of a Selection Committee constituted for the purpose. The appointment shall be for such period and on such terms and conditions as the Executive Council may determine.] [Substituted by Mah, 32 of 1978, s 5(b).]