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State of Madhya Pradesh - Section

Section 32 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

32. Summons,. notice or proclamation issued by a Revenue Court of other State in India.

- A summons, notice or proclamation issued by any Revenue Court of any other State in India shall be served and executed free of charge by any Revenue Officer or Revenue Court to whom it may be sent.