Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Bengal Presidency - Subsection Section 32(4) in Calcutta Port Act, 1890 (4)The Central Government may by order specify each of the posts the incumbent of which shall for the purposes of this section be regarded as the head of a department.
