Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(ii) in Bihar Urban Local Body (Community Participation) Rules, 2013 (ii)preparing and maintaining beneficiary list for all the programmes and schemes undertaken by the municipality in co ordination with the relevant government agencies
