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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Goa - Subsection

Section 112(c) in The Goa Panchayat Raj Act, 1994

(c)without proper authority disturbs the public peace or order by singing, screaming or shouting or by using any apparatus for amplifying or reproducing the human voice, such as megaphone or a loudspeaker; or