Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(iv) in Bihar Boilers Attendants' Rules, 1948

(iv)any certificate granted to the applicant under these Rules or a certificate granted by a competent authority referred to in Rule 9;