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Jammu & Kashmir High Court - Srinagar Bench

Nasreena Begum vs Union Territory Of J&K And Ors on 20 September, 2023

                                                                        48
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    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT
                          SRINAGAR
                        WP(C) 1658/2022

    NASREENA BEGUM                                            ...Petitioner(s)

    Through:   Mr. Rahee Advocate vice,
               Mr. Saleem Mir, Advocate
                                       Vs

    UNION TERRITORY OF J&K AND ORS.                           ...Respondent(s)

    Through:   None.



    CORAM:
       SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL

                                   ORDER

20.09.2023 In terms of the Hon'ble Court order dated 23.08.2022, last and final opportunity of four weeks was provided to the respondents for filing reply. Reportedly, same has not been filed.

As such, list before the Hon'ble Court on 30.10.2023.

Registrar Judicial SRINAGAR 20.09.2023 Mir Arif