Jammu & Kashmir High Court - Srinagar Bench
Nasreena Begum vs Union Territory Of J&K And Ors on 20 September, 2023
48
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT
SRINAGAR
WP(C) 1658/2022
NASREENA BEGUM ...Petitioner(s)
Through: Mr. Rahee Advocate vice,
Mr. Saleem Mir, Advocate
Vs
UNION TERRITORY OF J&K AND ORS. ...Respondent(s)
Through: None.
CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL
ORDER
20.09.2023 In terms of the Hon'ble Court order dated 23.08.2022, last and final opportunity of four weeks was provided to the respondents for filing reply. Reportedly, same has not been filed.
As such, list before the Hon'ble Court on 30.10.2023.
Registrar Judicial SRINAGAR 20.09.2023 Mir Arif