Section 24(3)(a) in Gujarat Prohibition Act, 1949

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

(a)which [*] [The word 'Commends' was deleted, by Bombay 12 of 1959, Section 6.] solicits the use of or offers any intoxicant or hemp; or

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