Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 394] [Entire Act] State of Jammu-Kashmir - Subsection Section 394(2) in Jammu and Kashmir Municipal Corporation Act, 2000 (2)Any regulation made under this section may provided that contravention thereof shall be punishable with fine which may extend to five hundred rupees.
