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[Cites 0, Cited by 0] [Section 489(1)] [Section 489] [Entire Act]

State of Punjab - Subsection

Section 489(1)(a) in The Punjab Municipal Act, 1999

(a)provide proper places within the municipal area with necessary attendants and apparatus for the disinfection of conveyances, clothing, bedding and other articles, which have been exposed to infection; and