(2)The Finance Committee shall consist of the following members, namely:-(a)the Vice-chancellor, who shall be the Chairman;(b)the Pro-Vice-Chancellor;(c)one member elected by the members of the Senate from among themselves;(d)one member elected by the members of the Syndicate from among themselves;(e)one member elected by the members of the Academic Council from among themselves;(f)the Finance Secretary to Government or an officer of the Finance Department, not below the rank of Joint Secretary to Government, nominated by the Government; and(g)the Secretary to Government, Higher Education Department or an officer of the Higher Education Department, not below the rank of Joint Secretary to Government, nominated by the Government..
