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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(c) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(c)to ascertain whether adequate internal control systems, procedures and safeguards have been established and are being followed by the Trustee Bank;