Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Karnataka - Subsection Section 33(2)(i) in Karnataka Co-Operative Societies Act, 1959 (i)the record of rights maintained under the said Act shall also include the particulars of every charge on land or interest in land created under sub-section (1);