Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 54] [Entire Act] State of Gujarat - Subsection Section 54(2) in The Gujarat Panchayats Act, 1993 (2)Any other member of the panchayat may resign from his office by terndering his resignation to the Sarpanch and the resignation shall take effect on the date on which it is accepted by the Sarpanch.
