Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(1)(xiii) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949 (xiii)the appointment of the authority to whom and the time within which the registers and returns required by Sections 5 and 11 shall be submitted;