Section 13 in The Bihar Primary and Middle Education Rules, 1961
13. Annual reports and returns.
- At the close of every financial year such educational reports and returns as may from time to time be required by the Department shall be prepared in the office of the District Superintendent jointly by the District Superintendent and the District Education Officer, and submitted on such dates as may be prescribed by the Department. The Board shall furnish to the District Superintendent and District Education Officer such information as may be required for the preparation of these reports and returns. A report on the educational operations of the District Board shall be drafted by the District Superintendent and the District Education Officer jointly every year within the time prescribed by the Department. The District Superintendent shall submit the report to the District Magistrate in quadruplicate alongwith such comments as the Chairman of the District Board may like to make. The District Magistrate shall, on or before the date fixed by the Department, forward the same alongwith his comments, in triplicate, to the Regional Deputy Director, who shall submit it to the Commissioner in duplicate with his remarks together with his own report on education in the division under his charge. The Commissioner will forward the same alongwith his comments to the Director within the prescribed date.
