Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xix) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xix)to accept on behalf of the Vishwa Vidyalaya trusts, bequests, donations and transfers of movable and immovable property to the Vishwa Vidyalaya;