Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of Uttar Pradesh - Subsection Section 168(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (a)The name of the village, pargana and tahsil in which the holding is situate.
