Allahabad High Court
U.P. State Electricity Board And Others vs M/S V.S.L. Alloys India Pvt Ltd on 6 January, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 1 Case :- SECOND APPEAL No. - 1 of 2010 Petitioner :- U.P. State Electricity Board And Others Respondent :- M/S V.S.L. Alloys India Pvt Ltd Petitioner Counsel :- H.P. Dubey Respondent Counsel :- K.K. Arora Hon'ble Rakesh Sharma J.
As prayed list on 12.1.2010. Order Date :- 6.1.2010 pks