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Allahabad High Court

U.P. State Electricity Board And Others vs M/S V.S.L. Alloys India Pvt Ltd on 6 January, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 1

Case :- SECOND APPEAL No. - 1 of 2010

Petitioner :- U.P. State Electricity Board And Others
Respondent :- M/S V.S.L. Alloys India Pvt Ltd
Petitioner Counsel :- H.P. Dubey

Respondent Counsel :- K.K. Arora

Hon'ble Rakesh Sharma J.

 

As prayed list on 12.1.2010. Order Date :- 6.1.2010 pks