Himachal Pradesh High Court
Unknown vs Ramesh Chand V. Mahender Singh on 11 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ramesh Chand v. Mahender Singh .
EL.P No. 1 of 2018 11.04.2022 Present: Mr. Shrawan Dogra, Senior Advocate, with Ms. Umesh Kanwar, Advocate, for the petitioner.
M/s Satya Pal Jain and Mr. R.K. Sharma, Senior Advocates with Mr. V.B. Verma, Advocate, for respondent No.1.
EMP No. 11 of 2018 Pleadings in the application are complete, now let this application be listed for consideration. List on 23.5.2022.
11th April, 2022 (Sandeep Sharma),
Manjit Judge
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