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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(7)The points in any station from which a journey is held to commence and at which it is held to end, are the chief public office in such station and the place where the business of the meeting may be transacted respectively.