Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 92 in Finance Act, 2013 92. Amendment of' section IIDDA. - In section 1lDDA of the Central Excise Act, in sub-section (i), the words, brackets and figure "sub-section (i) of' shall be omitted.
