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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(3)(d) in Veer Narmad South Gujarat University Act, 1965

(d)record its opinion after consulting the Academic Council on the question whether the application should be granted or refused either in whole or in part, stating the result of any inquiry under clauses (a), (b) and (d) of sub-section (1).