Section 6(5) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002
(5)The institution shall be deemed to include all assets, rights, powers, authorities and privileges and all property, movable or immovable, including lands, buildings, equipments, lecture rooms, libraries, stores, drugs, cash balances, reserve fund, investments and all other rights and interests in or arising out or such property as were immediately before the appointed day in the ownership, possession, power or control of the institution and all books of accounts, registers and all other documents of whatever nature.
