Section 10(1)(iv) in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(iv)Orders have been passed by the Collector under Section 61 or Section 103 of the Code:

Legal Document View