Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 40(1)] [Section 40] [Entire Act] State of Karnataka - Subsection Section 40(1)(k) in The Karnataka State Universities Act, 2000 (k)the method of recruitment of teachers in the universities and affiliated colleges: