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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(b) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(b)there has occurred a change in the particulars of establishment, as entered in the register in Form III he shall amend the said register and record therein the change thus occurred :