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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(1)(i) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(i)where there is only one candidate duly nominated and qualified to be chosen to fill the seat in a ward or Constituency the Returning Officer shall declare the candidate so nominated to be duly elected without any votes being taken. Such declaration shall be in Form No. 24;