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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(4)(iib) in The Central Motor Vehicles Rules, 1989

(iib)[ in the case of modular hydraulic trailer or combination of such modular hydraulic trailers, shall not exceed 4.75 metres;] [Inserted by Notification No. G.S.R. 212 (E) dated 20.3.2015 (w.e.f. 1.4.2015)]