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State of Tamilnadu - Section

Section 118 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

118.

In addition to the register named in Chapter II, the following shall be kept: -
(1)A register giving the history of ex-students (Appendix 21).
(2)A register summarizing the remarks of teachers engaged in supervising the work of the students in the practising school, the time spent in it and the subject taught by each student.
(3)A register showing the criticism lessons given, with the dates, the subjects and the names of those by whom they were given and a summary of the criticisms.
(4)A register showing the model lessons given, with the dates, the subjects and the names of those by whom they were given.
(5)A register of leave granted to student under training (Appendix 22).
(6)An acquittance roll for stipendiaries (Appendix 23).